Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 88] [Entire Act] State of Jharkhand - Subsection Section 88(v) in Bihar Education Code, 1961 (v)to sanction the transfer of pupils from one Teachers' Training school to another within the subdivision provided that the Headmasters of the Teachers' Training schools are not class II officers;
