Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Nagaland - Subsection

Section 24(a) in Rules for the Administration of Justice and Police in Nagaland

(a)They may not try suits in which a notice of the plains or notice of another village not resident in their jurisdiction is a party.