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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Maharashtra - Subsection

Section 28(2) in Maharashtra Paramedical Council Act, 2011

(2)The Council may direct the removal forever, or for a specified period from the State Register, the name of any registered paramedical practitioner for the same reason for which registration may be prohibited by the Council under section 27.