Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Tamilnadu - Subsection Section 19(1) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Rules, 1962 (1)The application to the authorized officer under section 17(3) shall be in Form 11, accompanied by as many copies of it as there are respondents.
