Section 38(2)(n) in The National Airports Authority Act, 1985

[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(2)(n) in The National Airports Authority Act, 1985

(n)requiring any person, if so directed by an officer appointed by the Authority in this behalf, to leave the aerodrome or civil enclave or any particular part of the aerodrome or civil enclave; and

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Union of India - Subsection

Section 38(2)(n) in The National Airports Authority Act, 1985