Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33B] [Entire Act] State of Jharkhand - Subsection Section 33B(3) in Jharkhand Co-operative Societies Act, 2008 (3)Every special audit shall be completed and the report submitted to the Registrar within 120 days of its commencement or within such period as fixed by the Registrar.