Himachal Pradesh High Court
Abhishek Gupta vs . H.P.S.C.M.P. on 28 November, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
Abhishek Gupta vs. H.P.S.C.M.P. .
CWP No. 4701/202228.11.2022 Present: Mr. Surinder Saklani, Advocate, for the petitioner.
Mr. Imran Khan, Advocate, for respondent No.1.
Mr. Rajinder Dogra, Sr. Addl. A.G. with Mr. Shiv Pal Manhans, Mr. Vinod Thakur, Addl. A.Gs. & Mr. Bhupinder Thakur, Dy.A.G., for respondent- State.
Rejoinder, as prayed for, within two weeks.
List on 12.12.2022.
r (Tarlok Singh Chauhan) Judge (Virender Singh) Judge 28.11.2022 (pankaj) ::: Downloaded on - 28/11/2022 20:33:58 :::CIS