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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Abhishek Gupta vs . H.P.S.C.M.P. on 28 November, 2022

Bench: Tarlok Singh Chauhan, Virender Singh

Abhishek Gupta vs. H.P.S.C.M.P. .

CWP No. 4701/2022

28.11.2022 Present: Mr. Surinder Saklani, Advocate, for the petitioner.

Mr. Imran Khan, Advocate, for respondent No.1.

Mr. Rajinder Dogra, Sr. Addl. A.G. with Mr. Shiv Pal Manhans, Mr. Vinod Thakur, Addl. A.Gs. & Mr. Bhupinder Thakur, Dy.A.G., for respondent- State.

Rejoinder, as prayed for, within two weeks.

List on 12.12.2022.

r (Tarlok Singh Chauhan) Judge (Virender Singh) Judge 28.11.2022 (pankaj) ::: Downloaded on - 28/11/2022 20:33:58 :::CIS