Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11(8)] [Section 11] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11(8)(a) in Andhra Pradesh Mutually Aided Co-Operative Societies Act, 1995

(a)when the whole of the assets and liabilities of such Co-operative Society are transferred to another Co-operative Society; or