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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 34(2)(d) in Jammu and Kashmir Khadi and Village Industries Board Act, 1965

(d)powers and duties to be exercised and performed by the Chairman and the [Vice-Chairmen] [Substituted by Act IV of 1966.] :