Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 100] [Entire Act] Union of India - Subsection Section 100(7) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008 (7)The pipeline shall have required isolation valves, which will operate automatically during leakage and disaster to meet the intended safety functions.
