Section 70(2)(iii) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

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State of Maharashtra - Subsection

Section 70(2)(iii) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

(iii)from the date of commencement of this Act until such time as the Academic Council constituted in accordance with the provisions of Section 33 holds its first meeting, the Academic Council consisting of the following members shall be deemed to be constituted for the purposes of this Act namely:-

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State of Maharashtra - Subsection

Section 70(2)(iii) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983