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State of Madhya Pradesh - Section

Section 52 in The M.P. Prakoshtha Swamitva Rules, 1976

52. Notice to Association. - An owner who mortgages his unit, shall notify the Association through the Manager, if any, or the President of the Board in the event there is no Manager, the name and address of his mortgager; and the Association shall maintain such information in a book entitled "Mortgagees of Units".