Section 22(2)(xi) in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011

[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

(xi)The terms of office of the Members of the. Executive Council other than the ex-officio members shall be four years.

Legal Document View