Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Entire Act] State of Rajasthan - Section Section 4A in The Rajasthan Motor Vehicles Taxation Act, 1951 4A. [x x x] [Omitted by Rajasthan Act No. 9 of 1997.]
