Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Odisha - Subsection Section 8(c) in The Orissa Industrial Infrastructure Development Corporation Act, 1980 (c)is absent without the Board's permission from three consecutive meetings of the Board, or from all meetings of the Board for three consecutive months ; or
