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State of Rajasthan - Section

Section 37 in Rajasthan Persons with Disabilities (Equal Opportunities Protection of Rights and Full Participation) Rules, 2011

37. Maintenance of Rosters.

(1)A11 establishments shall maintain separate 100 point reservation roster registers for determining/effecting reservation for the disabled.
(2)Each register shall have cycle of 100 points and each cycle of 100 points shall be divided into three blocks, comprising the following points: