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[Cites 0, Cited by 0] [Section 80(1)] [Section 80] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 80(1)(e) in Arunachal Pradesh Panchayat Raj Act, 1997

(e)exercise such other powers, perform such other functions and discharge such other duties as the Anchal Samiti may, by general or special resolution, direct or as the State Government may, by rule made in this behalf, prescribe.