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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(1)(ck) in The Kerala Panchayat Buildings Rules, 2011

(ck)'sewer' means a drain used or constructed to be used for conveying solid or liquid waste matter, excremental or otherwise to a sewer;