Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16(5)] [Section 16] [Entire Act] Union of India - Subsection Section 16(5)(l) in The Food Safety And Standards Act, 2006 (l)promote co-ordination of work on food standards undertaken by international governmental and non-governmental organisations;