Supreme Court - Daily Orders
Commisioner Of Income Tax 1 vs Life Insurance Corporation Of India ... on 30 September, 2019
ITEM NO.23 REGISTRAR COURT. 2 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. RAJESH KUMAR GOEL
Civil Appeal No(s). 10402/2013
COMMISIONER OF INCOME TAX 1 Appellant(s)
VERSUS
LIFE INSURANCE CORPORATION OF INDIA LIMITED Respondent(s)
(ONLY CA 7335, 6305 OF 2019 AND SLP (C) 16817 OF 2019 TO BE
LISTED )
WITH
SLP(C) No. 16817/2019 (IX)
(FOR ADMISSION and I.R. and IA No.84031/2019-CONDONATION OF DELAY
IN FILING)
C.A. No. 6305/2019 (III)
(FOR ADMISSION and I.R. and IA No.112875/2019-CONDONATION OF DELAY
IN FILING)
C.A. No. 7335/2019 (III)
(FOR ADMISSION and I.R. and IA No.128770/2019-CONDONATION OF DELAY
IN FILING)
Date : 30-09-2019 This appeal was called on for hearing today.
For Appellant(s)
Mrs. Anil Katiyar, AOR
Mr. A. Deb Kumar, Adv.
Ms. A. Deepak, Adv.
For Respondent(s)
Mr. Ashok Panigrahi, AOR
M/S. Khaitan & Co., AOR
Mr. Pawan Shree Agrawal, Adv.
Mr. Divyanshu Agrawal, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified SLP(C) No. 16817/2019 Digitally signed by RUPAM DHAMIJA Date: 2019.10.04 12:26:58 IST Reason: Service of notice is complete on the Sole Respondent but no one has chosen to enter appearance on his behalf. However, Mr. Pawan Shree Agrawal, Ld. Advocate-on-Record undertakes to appear ITEM NO.23 REGISTRAR COURT. 2 SECTION III for the Sole Respondent. He seeks and is given two weeks time to file the vakalatnama and four weeks time to file the counter affidavit.
List again on 02.12.2019.
CA No. 6305/2019 and 7335/2019 Await return of certificate of service in respect of Sole Respondent.
List again on 02.12.2019.
RAJESH KUMAR GOEL Registrar PM