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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(2) in The Rights of Persons with Disabilities Rules, 2017

(2)The application shall be accompanied by -
(a)proof of residence;
(b)two recent passport size photographs; and
(c)aadhaar number or aadhaar enrollment number, if any.
Note. - No other proof of residence shall be demanded from the applicant who has aadhaar or aadhaar enrollment number.