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[Cites 0, Cited by 0] [Section 123(9)] [Section 123] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 123(9)(a) in The Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2018

(a)a statement certifying that all changes, suggestions and observations made by the Board have been incorporated in the offer document;