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Union of India - Section

Section 47 in The Employees' State Insurance (Central) Rules, 1950

47. Establishment of Provident Fund. - The Corporation shall establish, maintain and contribute to a Provident Fund called the Employees' State Insurance Corporation Provident Fund (hereinafter referred to as the Provident Fund) in respect of its employees other than those whose services are placed at the disposal of the Corporation by the Central or State Government.