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[Cites 0, Cited by 0] [Section 45] [Entire Act]

NCT Delhi - Subsection

Section 45(4) in The Delhi Municipal Corporation Act, 1957

(4)During each succeeding year the members who have been longest in office shall retire therefrom:Provided that in the case of a member who has been re-elected the term of his office shall for the purpose of this sub-section be computed from the date of his re-election.