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[Cites 0, Cited by 1] [Section 1] [Entire Act]

State of Tamilnadu - Subsection

Section 1(2) in Chennai City Municipal Corporation Act, 1919

(2)Except as hereinafter expressly provided, it extends only to the City of [Chennai] [Substituted for the word 'Madras' by Tamil Nadu Act 28 of 1996.].