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Delhi High Court - Orders

South Delhi Municipal Corporation vs Jmc Projects India Ltd on 3 February, 2026

Author: Subramonium Prasad

Bench: Subramonium Prasad

                          $~51
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         O.M.P. (COMM) 293/2021 & I.A. 12797/2021
                                    SOUTH DELHI MUNICIPAL CORPORATION                                                      .....Petitioner
                                                                  Through:            Mr. Sanjay Poddar, Senior Advocate
                                                                                      with Ms. Akanksha Kaul and Mr.
                                                                                      Govind Kumar, Advocates

                                                                  versus

                                    JMC PROJECTS INDIA LTD                      .....Respondent
                                                  Through: Mr. Anurag Ahluwalia, Senior
                                                           Advocate with Mr. Amol Sinha, Mr
                                                           Kshitiz Garg, Advs.
                                                           Mr. Arvind Nigam, Senior Advocate
                                                           with Ms. Prity Sharma, Mr. Ashwani
                                                           kaushik, Advocates.

                                    CORAM:
                                    HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
                                                                  ORDER
                          %                                       03.02.2026
                                    List on 24.04.2026.



                                                                                              SUBRAMONIUM PRASAD, J
                          FEBRUARY 03, 2026
                          Prateek




This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 05/02/2026 at 20:34:32