Delhi High Court - Orders
South Delhi Municipal Corporation vs Jmc Projects India Ltd on 3 February, 2026
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~51
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 293/2021 & I.A. 12797/2021
SOUTH DELHI MUNICIPAL CORPORATION .....Petitioner
Through: Mr. Sanjay Poddar, Senior Advocate
with Ms. Akanksha Kaul and Mr.
Govind Kumar, Advocates
versus
JMC PROJECTS INDIA LTD .....Respondent
Through: Mr. Anurag Ahluwalia, Senior
Advocate with Mr. Amol Sinha, Mr
Kshitiz Garg, Advs.
Mr. Arvind Nigam, Senior Advocate
with Ms. Prity Sharma, Mr. Ashwani
kaushik, Advocates.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 03.02.2026
List on 24.04.2026.
SUBRAMONIUM PRASAD, J
FEBRUARY 03, 2026
Prateek
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 05/02/2026 at 20:34:32