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[Cites 0, Cited by 0] [Section 22B(4)] [Section 22B] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 22B(4)(a) in Arunachal Pradesh Municipal Election Rules, 2011

(a)the last date for making nominations, which shall be seventh day after the date of publication of the first mentioned notification or, if that day is a public holiday, the next succeeding day which is not a public holiday ;