Delhi High Court - Orders
Indian Captive Power Producers ... vs Union Of India And Anr on 13 May, 2026
Author: Sachin Datta
Bench: Sachin Datta
$~58
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3844/2019 and CM APPL.17517/2019
INDIAN CAPTIVE POWER PRODUCERS ASSOCIATION
(ICPPA) .....Petitioner
Through: Mr. Angad Baxi, Ms. Aparna Singh
and Mr. Devashish Vashisht, Advs.
versus
UNION OF INDIA AND ANR. .....Respondents
Through: Mr. Rakesh Kumar, SPC, UOI.
Mr. Vaibhav Agnihotri and Mr. Ankit
Singh, Advs. for R-2 (through v/c)
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 13.05.2026
1. The matter could not be taken up today due to paucity of time.
2. List on 14.10.2026.
By order Court Master MAY 13, 2026/cl This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/05/2026 at 22:05:00