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Delhi High Court - Orders

Indian Captive Power Producers ... vs Union Of India And Anr on 13 May, 2026

Author: Sachin Datta

Bench: Sachin Datta

                          $~58
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         W.P.(C) 3844/2019 and CM APPL.17517/2019
                                    INDIAN CAPTIVE POWER PRODUCERS ASSOCIATION
                                    (ICPPA)                                       .....Petitioner
                                                     Through: Mr. Angad Baxi, Ms. Aparna Singh
                                                               and Mr. Devashish Vashisht, Advs.
                                                     versus
                                    UNION OF INDIA AND ANR.                       .....Respondents
                                                     Through: Mr. Rakesh Kumar, SPC, UOI.
                                                               Mr. Vaibhav Agnihotri and Mr. Ankit
                                                               Singh, Advs. for R-2 (through v/c)

                                    CORAM:
                                    HON'BLE MR. JUSTICE SACHIN DATTA
                                                 ORDER

% 13.05.2026

1. The matter could not be taken up today due to paucity of time.

2. List on 14.10.2026.

By order Court Master MAY 13, 2026/cl This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/05/2026 at 22:05:00