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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 20(2)(f) in The Telecom Commercial Communications Customer Preference Regulations, 2010

(f)Every Access Provider shall ensure that a telemarketer shall, before sending any SMS to a telecom subscriber, scrub the telephone number of the subscriber with the database received from National Customer Preference Register;