Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46] [Entire Act] State of Rajasthan - Subsection Section 46(d) in The Rajasthan High Court Ordinance 1949 (d)to settle tables of fees to be charged on documents filed in the Court and to be allowed to all officers and clerks of the Court and advocates practising therein;
