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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Gujarat - Subsection

Section 26(1)(c) in The Gujarat Ownership Flats Act, 1973

(c)The apartment number of each apartment, and a statement of its location, approximate area, number or rooms, and immediate common area to which it has access, and any other date necessary for its proper identification.