Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Uttar Pradesh - Section Section 16 in The U.P. Junior High Schools (Payment of Salaries of Teachers and other Employees) Act, 1978 16. Delegation. - The State Government may, by notification, delegate all or any of its powers under this Act to the Director.
