Supreme Court - Daily Orders
Mohammad Anwar Hussain vs The Principal Secretary Higher ... on 12 October, 2018
Bench: A.M. Khanwilkar, L. Nageswara Rao
ITEM NO.31 COURT NO.11 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 35800/2018
(Arising out of impugned final judgment and order dated
27-04-2018 in WP No. 3278/2018 passed by the High Court Of M.P
Principal Seat At Jabalpur)
MOHAMMAD ANWAR HUSSAIN Petitioner(s)
VERSUS
THE PRINCIPAL SECRETARY HIGHER EDUCATION
M.P. & ORS. Respondent(s)
(WITH IA No.142414/2018-CONDONATION OF DELAY IN FILING and IA
No.142415/2018-EXEMPTION FROM FILING O.T.)
Date :12-10-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Mr. Rajeev Kumar Bansal, AOR(SCLSC)
Mr. Prashant Kumar, Adv.
Mr. Akshay K Ghai, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
We are not inclined to entertain this petition. the special leave petition is dismissed.
Pending application stands disposed of.
[ Charanjeet Kaur ] [ Anita Rani Ahuja ] A.R.-cum-P.S. Court Master (NSH) Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2018.10.12 17:14:43 IST Reason: