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[Cites 0, Cited by 0] [Section 61] [Entire Act]

Union of India - Subsection

Section 61(5) in The Factories Act, 1948

(5)For each group which is not required to work on a system of shifts, the manager of the factory shall fix the periods during which the group may be required to work. tc "(5) For each group which is not required to work on a system of shifts, the manager of the factory shall fix the periods during which the group may be required to work."