Patna High Court - Orders
The State Bank Of India & Ors vs Subhash Chandra Das on 29 June, 2011
Author: Prakash Chandra Verma
Bench: Prakash Chandra Verma
IN THE HIGH COURT OF JUDICATURE AT PATNA
LPA No.899 of 2010
1. The State Bank Of India Local Head Office , Judges
Court Road, Patna Through Its Chief Manager
2. The Chief General Manager , State Bank Of India
Local Head Office, Judges Court Road, Patna
3. The General Manager (Operation), State Bank Of
India Judges Court Road, Patna
4. The Deputy General Manager, State Bank Of India
Muzaffarpur Circle, Muzaffarpur
5. The Regional Manager (Assistant General Manager)
Region-5 And Appointing Authority, State Bank Of
India Administrative Office, Muzaffarpur
6. The Branch Manager , State Bank Of India
Sahadatpur, P.O.&P.S.Sahadatpur, Distt-West
Champaran(Bettiah).................................appellant
Versus
1. Subhash Chandra Das S/O Sri Mukund Lal Das R/O
Vill & P.O.Parshauni Farm, P.S.Chautarwa, Distt-West
Champaran (Bettiah)...............................respondent
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03/ 29th June 2011 Heard the parties.
Upon hearing learned counsel for the
appellant and after going through the order dated
12.04.2010passed in CWJC No. 1782 of 2010 by learned single Judge, this Court is of the view that the representation of the appellant shall be decided by the General Manager, State of Bank of India by a judicious order after giving full opportunity of hearing to the 2 appellant as if he is deciding the appeal.
The Appeal is disposed of with the above direction.
(Prakash Chandra Verma, J.) (Aditya Kumar Trivedi, J.) perwez