Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Kerala - Section Section 20 in Kerala Anti-Social Activities (Prevention) Act, 2007 20. Manner of issue of orders of Government All orders issued by the Government under this Act shall be under the seal and signature of the Secretary, Home Department.
