Rajasthan High Court - Jaipur
Chief Manager, Rajasthan State Road ... vs Shri Sohanlal S/O Shri Ram Dayal, Driver on 27 June, 2022
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 8156/2022
Chief Manager, Rajasthan State Road Transport Corporation
----Petitioner
Versus
Shri Sohanlal S/o Shri Ram Dayal, Driver
----Respondent
For Petitioner(s) : None. For Respondent(s) :
HON'BLE MR. JUSTICE INDERJEET SINGH Order 27/06/2022 None present on behalf of the petitioner, list after four weeks.
(INDERJEET SINGH),J MG/89 (Downloaded on 30/06/2022 at 09:08:43 PM) Powered by TCPDF (www.tcpdf.org)