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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(a) in Bihar Boilers Attendants' Rules, 1948

(a)An attendant in charge of a boiler for which a certificate of competency of the first class is required may be relieved of charge in anyone day for not more than two periods, which when combined do not exceed two hours in duration by a person holding a certificate of competency of the second class.