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[Cites 0, Cited by 0] [Section 974(8)] [Section 974] [Entire Act]

State of Punjab - Subsection

Section 974(8)(c) in Punjab Jail Manual, 1996

(c)The Executive Engineer of each Public Works Division should, as far as possible, inspect, or direct one of his subordinates to inspect works made over to Superintendent of Jails for execution, while they are in progress, when they are of such a nature that some degree of professional supervision would be desirable. Superintending Engineers will also during tour examine them, as has been heretofore customary.