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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of West Bengal - Subsection

Section 58(2) in West Bengal Trade Unions Rules, 1998

(2)Any person, who during the counting of votes, misconducts or fails to obey the lawful direction of the Presiding Officer may be removed from the place of counting of votes by the Presiding Officer, or any police officer on duty or any person authorised in this behalf by the Presiding Officer.