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[Cites 0, Cited by 0] [Section 367(1)] [Section 367] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 367(1)(c) in Arunachal Pradesh Municipal Act, 2007

(c)change or allow the change of the use of any building erected before the commencement of this Act contrary to the use for which such erection was originally sanctioned or to use to which such building was actually put.