Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Kerala - Section Section 23 in Kerala Plantations (Additional Tax) Act, 1960 23. Congnizance of offences. - No Magistrate other than a Magistrate of the first class shall try any offence under this Act.
