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State of Odisha - Section

Section 12 in The Orissa Timber and Other Forest Produce Transit Rules, 1980

12. Retention of transit permit.

- Any person, to whom a transit permit is issued under these rules shall be bound to follow the direction given in the transit permit and to retain it with him so long as the forest produce covered by the transit permit, remain in his possession and to produce it for inspection at any time before it is disposed of if and when required by any Forest Officer not below the rank of a Forester.