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Bombay High Court

National Commodity Clearing Ltd (Nccl) vs Kunjal Trade Commodities Llp And 4 Ors on 11 August, 2022

Author: N. J. Jamadar

Bench: N. J. Jamadar

                                                                         18-SJ23-20.DOC

                                                                               Santosh
                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                ORDINARY ORIGINAL CIVIL JURISDICTION


                                SUMMONS FOR JUDGMENT NO. 23 OF 2020
                                               IN
                                  COMM SUMMARY SUIT NO. 81 OF 2020

                      National Commodity Clearing Ltd. (NCCL)            ...Applicant
SANTOSH
SUBHASH               In the matter between
KULKARNI              National Commodity Clearing Ltd. (NCCL)              ...Plaintiff
Digitally signed by
SANTOSH SUBHASH
KULKARNI
                                        Versus
Date: 2022.08.12
15:33:45 +0530        Kunjal Trade Commodities LLP & ors.               ...Defendants

                      Mr. Mihir Mody, a/w Dhaval Patil, Harshvardhan Melanta, i/b
                           M/s. K. Ashar & Co., for the Plaintiff/NCCL.
                      Advocate i/b Singh & Singh, for the Defendant.


                                                  CORAM:      N. J. JAMADAR, J.

DATED : 11th AUGUST, 2022 PC:-

With the consensus of the learned Counsels for the parties, list on 29th August, 2022, at 2.30 pm. [N. J. JAMADAR, J.] 1/1