Bombay High Court
National Commodity Clearing Ltd (Nccl) vs Kunjal Trade Commodities Llp And 4 Ors on 11 August, 2022
Author: N. J. Jamadar
Bench: N. J. Jamadar
18-SJ23-20.DOC
Santosh
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
SUMMONS FOR JUDGMENT NO. 23 OF 2020
IN
COMM SUMMARY SUIT NO. 81 OF 2020
National Commodity Clearing Ltd. (NCCL) ...Applicant
SANTOSH
SUBHASH In the matter between
KULKARNI National Commodity Clearing Ltd. (NCCL) ...Plaintiff
Digitally signed by
SANTOSH SUBHASH
KULKARNI
Versus
Date: 2022.08.12
15:33:45 +0530 Kunjal Trade Commodities LLP & ors. ...Defendants
Mr. Mihir Mody, a/w Dhaval Patil, Harshvardhan Melanta, i/b
M/s. K. Ashar & Co., for the Plaintiff/NCCL.
Advocate i/b Singh & Singh, for the Defendant.
CORAM: N. J. JAMADAR, J.
DATED : 11th AUGUST, 2022 PC:-
With the consensus of the learned Counsels for the parties, list on 29th August, 2022, at 2.30 pm. [N. J. JAMADAR, J.] 1/1