Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3]

Chattisgarh High Court

Umedmal Jain vs State Of Chhattisgarh & Ors on 3 December, 2015

Author: Prashant Kumar Mishra

Bench: Prashant Kumar Mishra

HIGH COURT OF CHHATTISGARH, BILASPUR Order Sheet WPC No. 697 of 2015 Umedmal Jain Versus State Of Chhattisgarh & Ors WPC 700/2015, SB Hon'ble Shri Justice Prashant Kumar Mishra motion 03/12/2015 Heard Shri Manoj Paranjape, Adv. for the petitioners and Shri Bhaskar Payasi, PL for the State. On the request of learned counsel for the petitioners, four weeks time is granted to file rejoinder. Interim order passed earlier to continue, till the next date of hearing.

Sd/-

Judge Prashant Kumar Mishra