Chattisgarh High Court
Umedmal Jain vs State Of Chhattisgarh & Ors on 3 December, 2015
Author: Prashant Kumar Mishra
Bench: Prashant Kumar Mishra
HIGH COURT OF CHHATTISGARH, BILASPUR Order Sheet WPC No. 697 of 2015 Umedmal Jain Versus State Of Chhattisgarh & Ors WPC 700/2015, SB Hon'ble Shri Justice Prashant Kumar Mishra motion 03/12/2015 Heard Shri Manoj Paranjape, Adv. for the petitioners and Shri Bhaskar Payasi, PL for the State. On the request of learned counsel for the petitioners, four weeks time is granted to file rejoinder. Interim order passed earlier to continue, till the next date of hearing.
Sd/-
Judge Prashant Kumar Mishra