Supreme Court - Daily Orders
State Of U.P. vs Jagdev Singh on 19 January, 2016
ITEM NO.54 REGISTRAR COURT. 2 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M V RAMESH
Petition(s) for Special Leave to Appeal (C) No(s). 13269/2015
STATE OF U.P. AND ORS Petitioner(s)
VERSUS
JAGDEV SINGH Respondent(s)
(with interim relief and office report)
Date : 19/01/2016 This petition was called on for hearing today.
For Petitioner(s) Mr. Abhishek Kumar Singh,Adv.
Mr. Abhisth Kumar,Adv.
For Respondent(s) Mr. Mordhwaj Singh,Adv.
Mr. Anurag Kishore,Adv.
UPON hearing the counsel the Court made the following
O R D E R
The Ld. Counsel for the sole respondent has failed to file the counter affidavit within the period stipulated under the rules. Viewed, in that context, the matter shall be processed for listing before the Hon'ble Court, under the rules.
(M V RAMESH) Registrar MG Signature Not Verified Digitally signed by Madhu Grover Date: 2016.01.19 16:20:56 SCT Reason: