Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

State Of U.P. vs Jagdev Singh on 19 January, 2016

     ITEM NO.54                         REGISTRAR COURT. 2                  SECTION XI

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS


                                         BEFORE THE REGISTRAR MR. M V RAMESH

     Petition(s) for Special Leave to Appeal (C)                   No(s).   13269/2015

     STATE OF U.P. AND ORS                                               Petitioner(s)

                                                    VERSUS

     JAGDEV SINGH                                                        Respondent(s)

     (with interim relief and office report)


     Date : 19/01/2016 This petition was called on for hearing today.



     For Petitioner(s)                  Mr. Abhishek Kumar Singh,Adv.
                                        Mr. Abhisth Kumar,Adv.


     For Respondent(s)                  Mr. Mordhwaj Singh,Adv.
                                        Mr. Anurag Kishore,Adv.



                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The Ld. Counsel for the sole respondent has failed to file the counter affidavit within the period stipulated under the rules. Viewed, in that context, the matter shall be processed for listing before the Hon'ble Court, under the rules.

(M V RAMESH) Registrar MG Signature Not Verified Digitally signed by Madhu Grover Date: 2016.01.19 16:20:56 SCT Reason: