Bombay High Court
Rashtriya Mill Mazdoor Sangh, ... vs The Chairman-Cum-Managing Director, ... on 9 November, 2022
Author: Avinash G. Gharote
Bench: Avinash G. Gharote
1 2-wp-6951-22.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
WRIT PETITION NO. 6951 OF 2022
Rashtriya Mill Mazdoor Sangh, Achalpur Vs. The Chairman-cum- Managing
Director, National Textile Corporation Limited and others
Office Notes, Office Memoranda Court's or Judge's orders
of Coram, Appearances, Court's
orders or directions and
Registrar's orders
Mr. S.D. Thakur, Advocate for the Petitioner
CORAM: AVINASH G. GHAROTE, J.
DATED : 9th NOVEMBER, 2022.
Heard Mr. Thakur, learned counsel for the petitioner.
2. Issue notice for final disposal returnable on 23/11/2022.
JUDGE MP Deshpande Digitally signed by:MILIND P DESHPANDE Signing Date:09.11.2022 16:40