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Bombay High Court

Rashtriya Mill Mazdoor Sangh, ... vs The Chairman-Cum-Managing Director, ... on 9 November, 2022

Author: Avinash G. Gharote

Bench: Avinash G. Gharote

                                                                    1                               2-wp-6951-22.odt




                             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                       NAGPUR BENCH AT NAGPUR

                                       WRIT PETITION NO. 6951 OF 2022

              Rashtriya Mill Mazdoor Sangh, Achalpur Vs. The Chairman-cum- Managing
                       Director, National Textile Corporation Limited and others

           Office Notes, Office Memoranda                           Court's or Judge's orders
           of Coram, Appearances, Court's
           orders     or    directions and
           Registrar's orders


                                             Mr. S.D. Thakur, Advocate for the Petitioner



                                             CORAM:        AVINASH G. GHAROTE, J.

DATED : 9th NOVEMBER, 2022.

Heard Mr. Thakur, learned counsel for the petitioner.

2. Issue notice for final disposal returnable on 23/11/2022.

JUDGE MP Deshpande Digitally signed by:MILIND P DESHPANDE Signing Date:09.11.2022 16:40