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State of Himachal Pradesh - Section

Section 5 in The Resettlement and Rehabilitation of Bhakra Dam Oustees (Grant of Land) Scheme 1971

5. Eligibility.

- An oustee mentioned in clause 4 of this scheme will only be eligible for grant of land in Bilaspur District. An oustee of the area between R1 1280' and RL 1700' (except an oustee mentioned under clause 4(2) and (3) of the scheme), will not be entitled to grant of land under this scheme in Bilaspur District, as he is either eligible for grant of plot in Bilaspur New Township or eligible for allotment of land in Hissar District.