Section 8(3) in Central Electricity Regulatory Commission (Planning, Coordination and Development of Economic and Efficient Inter-State Transmission System by Central Transmission Utility and other related matters) Regulations, 2018
(3)The Central Transmission Utility shall publish the following on its website and update the same on a half yearly basis:(a)Detailed justification for the scheme along with details of the complete scheme;(b)Results of System studies;(c)Assumptions made in system studies and inputs received from stakeholders;(d)Comments/ suggestions of stakeholders along with its treatment;(e)Likely capital costs and estimated monthly tariff; and(f)Status of upstream/ downstream system.
