Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Odisha - Subsection Section 28(2) in The Orissa Bhoodan and Gramdan Rules, 1972 (2)The Parishad may carry out measures for irrigation, soil erosion and for such other purposes as would ensure best utilisation of the land vested in it.
